Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 348 in Orissa Municipal Rules, 1953

348.

A separate account may be kept of tools temporarily lent to contractors or in use by the Municipal subordinates. When no longer required they will be received back by the store keeper and transferred to the account of articles in store.Preparation of Plans and Estimates for Municipal Works, etc. (Other than Sanitary Projects)