Himachal Pradesh High Court
Bidhi Chand Sharma vs . Prakash Chand on 19 September, 2023
Author: Virender Singh
Bench: Virender Singh
Bidhi Chand Sharma Vs. Prakash Chand .
RFA No.85 of 2015 19.09.2023 Present: Mr. K.D. Sood, Senior Advocate with Mr. H.R. Thakur, Advocate, for the appellant.
Mr. Amit Dhumal, Advocate, for the respondent.
of Learned counsel for the respondent prays for and is granted four weeks' time to file power of attorney, on rt behalf of the respondent.
List on 7th November, 2023.
(Virender Singh) Judge September 19, 2023(ps) ::: Downloaded on - 20/09/2023 20:35:58 :::CIS