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State of Madhya Pradesh - Section

Section 5 in The M.P. Gram Tatha Nagar Raksha Samiti Rules, 2003

5. Form of duty order.

- Whenever, the Superintendent/Zila Raksha Adhikari/Thana Adhikari wishes to call a member for duty, he shall issue an order in writing in Form 2, to the Mukhya Rakshak mentioning the date, place and the period for which his presence is required and functions which such members is expected to perform.