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[Cites 0, Cited by 0] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(d) in Life Insurance Corporation of India (Staff) Regulations, 1960

(d)An employee on leave may not take up any service or accept any employment. During terminal leave or leave preparatory to retirement an employee may take up any service or accept any employment with the prior permission of the [Chairman] [Notified in Gazette of India, Part-III Section 4 dated 7.8.1971.] which should be granted only in rare cases.