Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 18] [Entire Act] Union of India - Subsection Section 18(2) in The Wakf Act, 1995 (2)The Constitution, functions and duties and the term of office of such committees shall be determined from time to time by the Board:Provided that it shall not be necessary for the members of such committees to be members of the Board.
