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Supreme Court - Daily Orders

Dr. Ulhas Patil Medical College And ... vs Tejaswini on 19 July, 2019

Bench: Arun Mishra, M.R. Shah

     ITEM NO.52                                COURT NO.4               SECTION III

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                             MA No. 1013 of 2019 in Civil Appeal No. 5700/2018

     DR. ULHAS PATIL MEDICAL COLLEGE
     AND HOSPITAL JALGAON                                                 Petitioner(s)

                                                      VERSUS

     TEJASWINI & ORS.                                                    Respondent(s)

     (FOR ADMISSION)

     Date : 19-07-2019 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MR. JUSTICE M.R. SHAH

     For Petitioner(s)                 Ms. Divya Roy, AOR
                                       Mr. Manish Kumar, Adv.
                                       Mr. Ananth K., Adv.

     For Respondent(s)                 Mr. Vinay Navare, Sr. Adv.
                                       Ms. Gwen Karthika, Adv.
                                       Ms. Abha R. Sharma, AOR

                                        Mr. Sudhanshu S. Choudhari, AOR

                                       Ms. Shubhada Phaltankar, Adv.
                                       Mr. Nishant Ramakantrao Katneshwarkar, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 26.07.2019.

(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2019.07.23 18:11:23 IST Reason: