Supreme Court - Daily Orders
Dr. Ulhas Patil Medical College And ... vs Tejaswini on 19 July, 2019
Bench: Arun Mishra, M.R. Shah
ITEM NO.52 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA No. 1013 of 2019 in Civil Appeal No. 5700/2018
DR. ULHAS PATIL MEDICAL COLLEGE
AND HOSPITAL JALGAON Petitioner(s)
VERSUS
TEJASWINI & ORS. Respondent(s)
(FOR ADMISSION)
Date : 19-07-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Ms. Divya Roy, AOR
Mr. Manish Kumar, Adv.
Mr. Ananth K., Adv.
For Respondent(s) Mr. Vinay Navare, Sr. Adv.
Ms. Gwen Karthika, Adv.
Ms. Abha R. Sharma, AOR
Mr. Sudhanshu S. Choudhari, AOR
Ms. Shubhada Phaltankar, Adv.
Mr. Nishant Ramakantrao Katneshwarkar, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 26.07.2019.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2019.07.23 18:11:23 IST Reason: