Section 86(2)(a) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

(a)a fair price, in the estimation of the officer holding the sale, is not offered for it; and

Legal Document View