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[Cites 0, Cited by 0] [Section 117] [Entire Act]

State of West Bengal - Subsection

Section 117(2) in The West Bengal Separation of Judicial And Executive Functions Act, 1970

(2)for the words "District Magistrate or to a Sub-Divisional Magistrate", the words "Sub-Divisional Judicial Magistrate" shall be substituted;