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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(ii) in Uka Tarsadia University First Statutes, 2012

(ii)If the President by reason of illness, absence or any other cause is unable to perform the duties of his/her office the Vice-President shall have all the powers of the President and shall perform all the duties of the President.