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[Cites 0, Cited by 2] [Section 11(5)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(5)(i) in The Income Tax Act, 1961

(i)investment in savings certificates as defined in clause (c) of section 2 of the Government Savings Certificates Act, 1959 (46 of 1959*), and any other securities or certificates issued by the Central Government under the Small Savings Schemes of that Government;