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[Cites 0, Cited by 0] [Section 762] [Entire Act]

State of Haryana - Subsection

Section 762(1) in Punjab Jail Manual

(1)Every military prisoner, European prisoner, civil prisoner, if insane, violent or dangerous, and all parties of prisoners and guards when, inclusive of guards, the party exceeds five in number, shall be despatched in reserved compartments.]