Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 135] [Entire Act] NCT Delhi - Subsection Section 135(1) in The New Delhi Municipal Council Act, 1994 (1)All payments due from the Council for interest on and repayment of loans shall be made in priority to all other payments due from the Council.
