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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Bengal Presidency - Subsection

Section 16(c) in Police Regulations, Bengal , 1943

(c)Whenever he is about to leave the station, the Superintendent shall report his intention to the Magistrate, specifying, as far as possible, the places at which he may be found from day to day; and the Magistrate, for reasons to be recorded by him, may require the Superintendent to remain at headquarters.