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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Punjab - Subsection

Section 71(z) in The Punjab Municipal Act, 1999

(z)planning for economic and social development;
(za)provision of places for display of advertisements and bill- sticking on payment of charges; and
(zb)any other measures likely to promote public safety, community health or convenience or general welfare.