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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(e) in The Punjab Dowry Prohibition Rules, 2004

(e)The approach of the Dowry Prohibition Officer shall primarily be suggestive, preventive and remedial nature and he will recommend prosecution only as a last resort when all other measures prove to be ineffective.