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Union of India - Section

Section 4 in Delhi Laws Act, 1915

4. Provision for facilitating application of certain enactments.-

For the purpose of facilitating the application to the territory mentioned in Schedule I of the enactments referred to in section 3, the powers conferred by sections 4 and 5 of the Delhi Laws Act, 1912 (13 of 1912), shall be exercisable in respect thereof.