Section 6 in Schedule for Retail Tariff Rates and Terms and Condition of Supply for FY, 2006-07
6. Transformer Capacity. - The transformer capacity of HT consumer shall not be more then 150% of the contract demand, consumer found to be utilizing transformer of higher capacity than admissible for his contracted load, will fall under malpractice.
If standard capacity is not available for exact requirement then relaxation in transformer capacity upto 10% extra can be allowed in individual cases on request.
