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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(1) in Andhra Pradesh Gram Panchayat, Public or Government Ferries Rules, 2000

(1)No business shall be transacted at a meeting of any joint Committee unless there be present at least half the number of members on the committee. Any fraction arrived at in calculating the number shall be ignored.