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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1)(ii) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(ii)The routine testing of meter instrument shall have the following periodicity. While testing of the meter instruments, the correctness of functionality of CTs and PT' shall also be verified: