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Union of India - Section

Section 6 in The Petroleum and Natural Gas Regulatory Board (Access Code for Common Carrier or Contract Carrier Natural Gas Pipelines) Regulations, 2008

6. System Use Gas (SUG), Line Pack (LP) and Transmission Losses (TL).

- A shipper shall sell or provide the gas, if required by the transporter, for SUG, LP and TL at the prevailing market price in proportion to its capacity booking in the pipeline:Provided that, the transporter shall be free to arrange this gas from any other source.