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State of Punjab - Section

Section 14 in The Punjab Vaccination Rules, 1959

14. Preparation and keeping of registers by the Medical Officer of Health.

- The Medical Officer of Health of the area concerned shall cause to be maintained by the Superintendent, a register for each circle, showing the vaccinal state and the vaccination index of each village or ward in the circle and a register showing the delivery of certificates.The preparation of such registers shall be effected from the reports submitted by the vaccination staff or copied out from the registers maintained by them.