Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113] [Entire Act] State of Himachal Pradesh - Subsection Section 113(b) in The Himachal Pradesh Municipal Corporation Act, 1994 (b)if the municipality has by public notice during the prevalence of rabbis directed that dogs shall not be at large without muzzles.
