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State of Rajasthan - Section

Section 38 in Maharshi Dayanand Saraswati University Act, 1987

38. Annual Report.

(1)An annual report of the University shall be prepared by the Registrar under the Direction of the Vice-Chancellor.
(2)The annual report shall, among other things, set out the actions taken for the fulfillment of the objects of the University.
(3)The annual report shall be circulated among the members of the Board one month before its annual meeting at such it is to be considered.
(4)The Board shall, after considering the annual report, forward it with such comments, as may be deemed necessary, to the State Government. A copy of the said report shall be laid on the table of the House of the State Legislature.