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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(4) in The Baba Farid University of Health Sciences Act, 1998

(4)The Vice-Chancellor shall preside over all the meetings of the Academic Council. If the Vice-Chancellor cannot be present at a meeting of the Academic Council due to any reason, the Pro-Vice-Chancellor shall act as Chairman, and in his absence the senior-most Dean shall act as Chairman.