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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(2) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(2)Records of every proceeding shall be open for inspection by the parties or their authorised representatives at any time either during the proceeding or after the orders are passed, subject to payment of fee and compliance with other terms the Commission may direct.