Jammu & Kashmir High Court
Jamal Din And Others vs New India Assurance Co. And Others on 17 December, 2020
Author: Tashi Rabstan
Bench: Tashi Rabstan
HIGH COURT OF JAMMU AND KASHMIR Sr. No.222
AT JAMMU
MA No.236/2017
c/w
MA No.315/2017
(Through Video Conferencing)
Jamal Din and Others
...Appellant(s)
Through:- Mr. G.S Thakur, Advocate.
V/s
New India Assurance Co. and Others
...Respondent(s)
Through:- Mr. Amrit Sarin, Advocate.
Coram:- HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
ORDER
17.12.2020 List on 29.04.2021.
Meanwhile, record be summoned from the Tribunal.
(Tashi Rabstan) Judge Jammu 17.12.2020 Surinder SURINDER KUMAR 2020.12.21 12:32 I attest to the accuracy and integrity of this document