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Jammu & Kashmir High Court

Jamal Din And Others vs New India Assurance Co. And Others on 17 December, 2020

Author: Tashi Rabstan

Bench: Tashi Rabstan

                               HIGH COURT OF JAMMU AND KASHMIR                    Sr. No.222
                                           AT JAMMU


                                                                     MA No.236/2017
                                                                     c/w
                                                                     MA No.315/2017

                                                              (Through Video Conferencing)
           Jamal Din and Others

                                                                            ...Appellant(s)

                                              Through:- Mr. G.S Thakur, Advocate.

                                     V/s
           New India Assurance Co. and Others
                                                                           ...Respondent(s)

                                               Through:- Mr. Amrit Sarin, Advocate.

           Coram:-             HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE

                                             ORDER

17.12.2020 List on 29.04.2021.

Meanwhile, record be summoned from the Tribunal.

(Tashi Rabstan) Judge Jammu 17.12.2020 Surinder SURINDER KUMAR 2020.12.21 12:32 I attest to the accuracy and integrity of this document