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[Cites 0, Cited by 0] [Section 81M] [Entire Act]

State of Kerala - Subsection

Section 81M(9) in Kerala Factories Rules, 1957

(9)All heaters shall also be provided with the following safety devices;
(a)Level control in the expansion tank;
(b)Temperature control of thermic fluid;
(c)Differential pressure switch on the outlet line of the heater tubes and ;
(d)Temperature control device for the fuel oil supply to the burner.