Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 3 in The Lubricating Oils And Greases (Processing, Supply and Distribution Regulation) Order, 1987

3. Restriction on processing and storage of lubricating oils and greases.

- No person shall carry on the business of a processor except under and in accordance with the terms and conditions of a valid licence granted to him under this Order.