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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(4)(a) in Cyberabad (Metropolitian Area) Police Act, 2004

(a)In sub-section (1), for the expression "sections 94, 96, 97 and 98 of the Code of Criminal Procedure, 1898" the expression "section 91, 93(1), 93(2) and 94 of the Code of Criminal Procedure, 1973" shall be substituted.