Himachal Pradesh High Court
Land Acquisition Collector, Hppwd And ... vs . Sh. Kalyan Singh on 18 November, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Land Acquisition Collector, HPPWD and another Vs. Sh. Kalyan Singh and others RFA No. 178 of 2007 .
18.11.2022 Present: M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General, for the appellants.
Mr. Pardeep Kumar, Advocate, vice Mr. Vishal Bindra, Advocate, for respondent No. 1.
All other respondents are ex parte, except respondents No. 2, 3(d), 5(a)(ii), 5(f) (iv) and 5(g), who are stated to be dead.
As per report of the Registry, steps have not been taken post death of respondents No. 2, 3(d), 5(a)(ii), 5(f) (iv) and 5(g). Mr. Dhumal, learned Additional Advocate General submits that the needful will be done within two weeks. List thereafter.
(Ajay Mohan Goel) Judge November 18, 2022 bhupender ::: Downloaded on - 18/11/2022 20:36:04 :::CIS