Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 355] [Entire Act] State of Jharkhand - Subsection Section 355(iv) in Bihar Education Code, 1961 (iv)The Secretary shall be competent to spend not more than Rs. 20 a month on unforeseen contingencies over and above the sanctioned scale of expenditure.
