Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(4) in The M.P. Shakari Krishi Aur Gramin Vikas Bank Adhiniyam 1999

(4)Notwithstanding anything contained in sub-section (1) the amount of deduction from the sale proceed shall not he more than the percentage declared by the Registrar by general or special order in this behalf.