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State of Rajasthan - Section

Section 9 in First Statutes of the Jai Narayan Vyas University Jodhpur

9. Function of the Faculties.

- The Faculties shall perform the following functions:
(i)Subject to the control of the Academic Council, to organise teaching and research work in the Departments of Studies assigned to the Faculty.
(ii)To recommend to the Academic Council courses of studies and curricula for each examination after considering the recommendations of the Committees of Courses and Studies.
(iii)To recommend to the Academic Council conditions for the award of degrees, diplomas and other academic distinctions.
(iv)To co-ordinate work in subjects assigned to Facility.
(v)To secure co-ordination in research whenever desirable.
(vi)To recommend to the Academic Council the combination and sub-division of the Department or the Faculties.
(vii)To make recommendations to the Academic Council on any other matter referred to them by the Academic Council.
Note.- in matters of common interest where it might be necessary to obtain the views of more than one faculty, the Vice-Chancellor may convene a joint meeting of the Faculties concerned. At such meetings the Senior most of the Deans concerned shall preside.