Andhra Pradesh High Court - Amravati
Makineni Pratap Simha vs State Of Andhra Pradesh on 3 January, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.Crl.P.No.10342 of 2022
PROCEEDING SHEET
Sl. Office
ORDER
No DATE Note 02 03.01.2023 RRR, J
Issue notice to respondent No.2.
The learned counsel for the petitioners is permitted to take out personal notice to respondent No.2 by RPAD and file proof of service by the next date of hearing.
Post on 02.02.2023.
________ RRR, J RKS 2