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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2)(a) in Tamil Nadu Preservation of Private Forests Rules, 1946

(a)Only straight poles in accordance with the specifications furnished by the Government Department or licensee referred to in sub-rule (1) shall be felled.