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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Karnataka - Subsection

Section 10(2) in Sri Malai Mahadeshwaraswamy Kshetra Development Authority Act, 2013

(2)The Secretary [and other officers] [Inserted by Act 36 of 2014 w.e.f. 06.09.2014.] shall receive such salary and other allowances as the State Government may, from time to time, determine.