Section 10(3) in Punjab Major Accident Hazard Control Rules, 1993
(3)The occupier within thirty days of the completion of the audit, shall send a report to the Chief Inspector with respect to the implementation of the audit recommendations.] [Substituted vide Punjab Notification No. G.S.R.45/C.A. 63/48/S. 112/Amd. (I)/2002, dated 27.11.2002.]
