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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Manipur - Subsection

Section 17(e) in The Manipur University Act, 1980

(e)the administration of the University ; the establishment and abolition of colleges, institutions and Hostels ; the grant and withdrawal of affiliation or recognition to colleges, Hostels and other institutions not maintained by the University ; the institution of Fellowships, Scholarships, Awards and the like ; the conferment of degrees and other academic distinctions and the grant of diplomas and certificates ; and the maintenance of a register of Registered Graduated of the University ;