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[Cites 0, Cited by 0] [Section 86(6)] [Section 86] [Entire Act]

State of Jharkhand - Subsection

Section 86(6)(b) in Jharkhand Panchayat Raj Act, 2001

(b)Contributions and, grants made by the Zila Parishad (Sic) or any other local Authority, if any ;