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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Madhya Pradesh - Subsection

Section 66(1)(k) in The M.P. Municipal Corporation Act, 1956

(k)the management and maintenance of all municipal water-works and the construction and maintenance of new work and means for providing a sufficient supply of suitable water for public and private purposes;