Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 151] [Entire Act] State of Haryana - Subsection Section 151(c) in The Haryana Municipal Act, 1973 (c)take such steps as it may, on the advice of the Health Officer consider expedient to prevent the danger or spread of any such disease.