Section 82(9) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965
(9)Save as otherwise provided by clauses (1) to (7) and the rules made under clause (8), the provisions of clauses (5), (7), (10), (11), (12) (13), (14), (15), (17), and (18) of the last preceding section and the rules made under clause (19) of that section shall mutatis mutandis apply to the meetings of all Committees.
