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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2)(b) in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018

(b)ascertaining whether adequate internal control systems, procedures and safeguards have been established and are being followed by the point of presence;