Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 590] [Entire Act] State of Odisha - Subsection Section 590(3) in The Orissa Municipal Corporation Act, 2003 (3)The Commissioner may direct the person in charge of infectious bedding, clothing or other articles for destruction of the same which likely to retain infection.
