Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] Bombay Presidency - Subsection Section 6(2)(a) in Bombay Molasses (Control) Act, 1956 (a)for controlling the price at which and the manner in which molasses may be bought or sold generally or for any industrial purpose;