Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Maharashtra - Subsection Section 55(2) in The Maharashtra District Planning Committee (Election) Rules, 1999 (2)In case, equal votes are obtained by two or more candidates, the name of the elected candidate shall be declared by drawing lots,
