Jammu & Kashmir High Court - Srinagar Bench
Danish Haneef Wani vs Ut Of J&K And Ors on 14 September, 2020
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 204
After notice causelist
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
(Through Virtual Mode)
WP(Crl) No. 669/2019
Danish Haneef Wani .... Petitioner/Applicant(s)
Through:- Mr. Salih Perzada, Advocate
V/s
UT of J&K and ors. .....Respondent(s)
Through:- None
Coram : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Reply stands filed.
Detention record be produced by the next date.
Learned counsel for the petitioner undertakes to supply copy of this order to Mr. B. A. Dar, learned Sr. AAG through any available mode.
List on 05.10.2020.
Registry to reflect the name of Mr. B. A. Dar, learned Sr. AAG in the cause list.
(Sindhu Sharma) Judge SRINAGAR 14.09.2020 SUNIL-II SUNIL KUMAR 2020.09.14 18:57 I attest to the accuracy and integrity of this document