Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Bihar - Subsection Section 23(2) in Bihar Employees' State Insurance Medical Service Rules, 1981 (2)seniority as a specialist in a particular branch will be determined on the length of service rendered by the incumbent in his speciality under the Scheme.
