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State of Odisha - Section

Section 16 in The Orissa Cement Control Order, 1973

16. Issue of receipt.

- Every stockist shall issue to every customer a receipt in respect of sales made on each occasion showing therein the quantity of cement sold and the prices charged for and shall maintain duplicate copies of the receipts [duly signed by the customer in token of verification of the contents.] [Added vide SRO No. 193/75/ 29.3.1975.]