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[Cites 0, Cited by 1] [Section 94B(1)] [Section 94B] [Entire Act]

State of Karnataka - Subsection

Section 94B(1)(i) in Karnataka Land Revenue Act, 1964

(i)has, prior to the fourteenth day of April 1990 un-authorisedly occupied any land including land referred to in sub-section (2) of section 79 from which he is liable to be evicted under section 94; and